Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act] State of Tamilnadu - Subsection Section 26(2)(b) in Tamil Nadu Transparency in Tenders (Public Private Partnership Procurement) Rules, 2012 (b)such disclosure is to enforce or assert any right or privilege of the statutory entity or the Procuring Entity; or