Section 29(2) in Atal Medical and Research University, Himachal Pradesh Act, 2017
(2)The Academic Council shall consist of the following members, namely:-(i)the Vice-chancellor;(ii)the Director Medical Education and Research;(iii)the Dean of Faculties of the University;(iv)the heads of the colleges affiliated to the University, not represented by the Deans of Faculties; and(v)two eminent experts in health sciences education who are from outside the University or its affiliated Colleges.
