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[Cites 0, Cited by 0] [Section 41A(2)] [Section 41A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 41A(2)(i) in Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997

(i)wilfully omitted or refused to carry out the directions of the Government or the Commissioner for the proper working of the Organisation; or