Orissa High Court
Tata Steel Bsl Ltd vs Commissioner Of Commercial Tax .... ... on 26 November, 2021
Author: A.K. Mohapatra
Bench: A.K. Mohapatra
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.18227 of 2014
Tata Steel BSL Ltd. .... Petitioner
Mr. B.P. Mohanty, Advocate
-versus-
Commissioner of Commercial Tax .... Opposite Parties
Department and Another
Mr. Sunil Mishra, Addl. Standing Counsel
CORAM:
THE CHIEF JUSTICE
JUSTICE A.K. MOHAPATRA
ORDER
Order No. 26.11.2021
04. 1. Pleadings be completed by the next date.
2. List on 3rd February, 2022.
3. It will be open to the parties to file appropriate application, if any, in terms of the order passed today in W.P.(C) No.2914 of 2019.
4. The interim order will continue till the next date.
(Dr. S. Muralidhar) Chief Justice (A.K. Mohapatra) Judge S.K. Jena/P.A.