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Orissa High Court

Tata Steel Bsl Ltd vs Commissioner Of Commercial Tax .... ... on 26 November, 2021

Author: A.K. Mohapatra

Bench: A.K. Mohapatra

                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     W.P.(C) No.18227 of 2014




                 Tata Steel BSL Ltd.                         ....           Petitioner
                                                         Mr. B.P. Mohanty, Advocate
                                          -versus-
                 Commissioner of Commercial Tax ....             Opposite Parties
                 Department and Another
                                      Mr. Sunil Mishra, Addl. Standing Counsel

                            CORAM:
                            THE CHIEF JUSTICE
                            JUSTICE A.K. MOHAPATRA


                                              ORDER

Order No. 26.11.2021

04. 1. Pleadings be completed by the next date.

2. List on 3rd February, 2022.

3. It will be open to the parties to file appropriate application, if any, in terms of the order passed today in W.P.(C) No.2914 of 2019.

4. The interim order will continue till the next date.

(Dr. S. Muralidhar) Chief Justice (A.K. Mohapatra) Judge S.K. Jena/P.A.