Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 275 in Tripura Municipal Act, 1994 275. Power to make regulations. - The Municipality may, make regulations, not inconsistent with the provisions of this Act or the Rules made thereunder in the matters where regulations are required to be made under this Act.
