Madhya Pradesh High Court
Mukesh Gupta vs The State Of Madhya Pradesh on 18 July, 2018
1 CRA-1377-2015 The High Court Of Madhya Pradesh CRA-1377-2015 (MUKESH GUPTA Vs THE STATE OF MADHYA PRADESH) 21 Jabalpur, Dated : 18-07-2018 Upon request of Mr. Sourabh Shrivastava, learned Govt. Advocate, who seeks time to file objections in this case, list after two weeks.
(ATUL SREEDHARAN) JUDGE a Digitally signed by ASHISH DATTA Date: 2018.07.23 12:45:02 +05'30'