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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Andhra Pradesh - Subsection

Section 30(1) in Andhra Pradesh Unorganized Workers' Social Security Rules, 2012

(1)No unorganized worker shall be entitled to more than one same or similar benefit under this Act, Rules or the Scheme or any other Act conferring the same or similar benefit.