Section 49 in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961
49. Penalty for contravention of any lawful order.
- If the trustee of any public trust, any cultivating tenant under any public trust or any other person contravenes any lawful order passed under this Act or obstructs any person from lawfully taking possession of any land for the possession of which such person is entitled in pursuance of any of the provisions of this Act or of any order passed thereunder, such trustee, cultivating tenant or other person shall be punishable with fine which may extend to five hundred rupees.
