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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Maharashtra - Subsection

Section 51(2) in Maharashtra Cinemas (Regulation) Rules, 1966

(2)The cables for the cinematograph machine shall be taken as a separate circuit from the source of supply and there shall be an efficient linked iron-clad switch and fuse inserted at the point where the supply is taken and in addition an efficient ironclad double pole switch shall be fitted in the cinematograph lamp circuit inside the enclosure.