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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Nagaland - Subsection

Section 11(2) in Nagaland Forest Products Limited (Acquisition of Shares) Act, 1982

(2)The Commissioner shall also apportion amongst the shareholders, the amount paid to him by way of interest under sub-section (3) of Section 7, and such apportionment shall be made on the basis of the amount due to each shareholder.