Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Karnataka - Section

Section 7 in Nie University Act, 2019

7. Objects of the University.

- The University shall employ a broad range of strategies to achieve its vision and objectives,-
(i)to provide instruction, teaching, training, research, consultancy and development in various disciplines in areas such as Technical Education, Finance, Management, Teaching-Learning, Liberal arts, Humanities, Arts including other allied fields of development and make provisions for research, advancement and dissemination of knowledge on these fields;
(ii)to design and deliver high quality training, capacity building and development systems for teachers in higher and professional education, administrators and professionals working in Government, Public and Private Sectors and development professionals in other systems;
(iii)to develop resource centers to contribute to quality education;
(iv)to establish Campuses and have study centers, Constituent Colleges and Regional Centres at various locations in Karnataka after a period of five years and to contribute and develop an understanding of educational changes in Technical and professional education and social and human development as per norms of the University Grants Commission with prior approval of the State Government;
(v)to institute degrees, diplomas, certificates and other academic distinctions like award of credits on the basis of successful completion of academic work evaluated through multiple methods of assessment;
(vi)to collaborate with any other universities, research institutions, non-profit organizations, industry association, professional, associations or other organizations, to conceptualize, design, develop and offer specific educational and research programmes, training programmes and exchange programmes for students, faculty members and others;
(vii)to disseminate knowledge and develop a public debate on issues of education and allied development fields through seminars, conferences, executive education programmes, community development programmes, publications and training programmes and events;.
(viii)to undertake programmes for development and training of faculty and researchers of the University in partnership with any other institutions of quality with prior approval of the State Government;
(ix)to undertake collaborative research and advocacy with any organizations with prior approval of the State Government;
(x)to undertake necessary or expedient action to pursue and promote the objectives of the University; and
(xi)to pursue any objectives as may be approved by the Government for the enhancement of the education and other development sectors.