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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 24(2)(d) in Jammu and Kashmir Right to Information Act, 2009

(d)the salaries and allowances payable to and the terms and conditions of service of the officers and other employees under sub-section (6) of section 13;