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Punjab-Haryana High Court

State Of Haryana And Another vs Chanderbhan And Another on 20 September, 2013

Author: Rajesh Bindal

Bench: Rajesh Bindal

                           IN THE HIGH COURT OF PUNJAB AND HARYANA
                                        AT CHANDIGARH


                                                              RFA No. 2621 of 2012 (O&M)

            State of Haryana and another
                                                                            .....Appellants
                                                     Versus

            Chanderbhan and another
                                                                           ......Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. D.D. Gupta, Additional Advocate General, Haryana.

RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 2616 of 2012, titled as State of Haryana and another Vs. Ashwani Kumar and others.

(RAJESH BINDAL) JUDGE 20.09.2013 sharmila Devi Sharmila 2013.09.25 11:31 I attest to the accuracy and integrity of this document Chandigarh