Section 2(1)(i) in The Fugitive Economic offenders Act, 2018

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(i)"person" includes-

(i)an individual;

(ii)a Hindu Undivided Family;

(iii)a company;

(iv)a trust;

(v)a partnership;

(vi)a limited liability partnership;

(vii)an association of persons or a body of individuals, whether incorporated or not;

(viii)every artificial juridical person not falling within any of the preceding sub-clauses; and

(ix)any agency, office or branch owned or controlled by any of the above persons mentioned in the preceding sub-clauses;

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