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[Cites 0, Cited by 0] [Section 122(4)] [Section 122] [Entire Act]

State of West Bengal - Subsection

Section 122(4)(b) in West Bengal Co-operative Societies Rules, 2011

(b)in any of the securities mentioned in section 20 of the Indian Trusts Act, 1882 (Act No. 2 of 1882), other than those specified in clause (e) of that section; or