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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(16) in Statutes of the National Institute of Technology, Andhra Pradesh, 2017

(16)The Director may, with the approval of the Board delegate any of his powers, authorities or responsibilities vested in him by virtue of the Act and the Statutes to one or more members of Academic or Administrative Staff of the Institute.