Orissa High Court
State Of Odisha vs Udit Kumar Panigrahi And Others on 27 July, 2021
Author: B. P. Routray
Bench: B. P. Routray
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.A. No.454 of 2021
State of Odisha .... Appellant
Mr. M.S. Sahoo, AGA
-versus-
Udit Kumar Panigrahi and others .... Respondents
Mr. Sameer Kumar Das, Advocate
CORAM:
THE CHIEF JUSTICE
JUSTICE B. P. ROUTRAY
ORDER
Order No. 27.07.2021
02. 1. The matter is taken up by video conferencing mode.
2. The writ petition is disposed of vide common order passed today in W.A. No.411 of 2021.
3. As the restrictions due to resurgence of COVID-19 situation are continuing, learned counsel for the parties may utilize a printout of the order available in the High Court's website, at par with certified copy, in the manner prescribed vide Court's Notice No.4587, dated 25th March, 2020 as modified by Court's Notice No. 4798, dated 15th April, 2021.
(Dr. S. Muralidhar) Chief Justice ( B.P. Routray) Judge M.K. Panda