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State of Odisha - Section

Section 54 in The Orissa Urban Police Act, 2003

54. Measurements and photographs of persons against whom order passed under Sections 45 to 47.

- Every person against whom an order has been made under Section 45, Section 46 or Section 47, shall, if so required by the Commissioner, allow his measurements and photograph to be taken by a police officer in the prescribed manner.