Section 46(2)(iii) in Biju Patnaik University of Technology Act, 2002

[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Odisha - Subsection

Section 46(2)(iii) in Biju Patnaik University of Technology Act, 2002

(iii)the suitability of the provisions of this Act or the Statutes, Regulations and Rules with a view to bringing about improvements in the affairs of the University; and

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State of Odisha - Subsection

Section 46(2)(iii) in Biju Patnaik University of Technology Act, 2002