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[Cites 0, Cited by 0] [Section 168] [Entire Act]

State of Odisha - Subsection

Section 168(b) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(b)a roofing bracket referred to in clause (a) is secured in its place by nailing pointed metal, projections attached to the underside of such bracket and securely driven into a steep roof on which it is used or secured by a rope passed over the ridge pole and tie of such roof.