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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 14(2)(g) in Securities and Exchange Board of India (Registrars to an issue and Share Transfer Agents) Regulations, 1993

(g)refund orders despatched to investors in respect of application monies received from them in response to an issue;