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State of Himachal Pradesh - Section

Section 311 in The Himachal Pradesh Municipal Corporation Act, 1994

311. Repeal of Himachal Pradesh Ordinance No. 2 of 1994.

(1)The Himachal Pradesh Municipal Ordinance, 1994 is hereby repealed.
(2)Notwithstanding the repeal of the Himachal Pradesh Municipal Ordinance, 1994, anything done or any action taken under the said Ordinance, shall be deemed to have been done or taken under the corresponding provisions of this Act.