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State of Bihar - Section

Section 91 in Bengal Embankment Act, 1882

91. Saving of operation of certain Acts.

- Nothing in this Act, shall apply to any embankment, land or water-course which is under the operation of any of the following Acts:-the Bengal Drainage Act, 1880 (Bengal Act 6 of 1880)the Bengal Irrigation Act, 1876 (Bengal Act 3 of 1876).Bengal Act 5 of 1864 (an Act to amend and consolidate the law relating to the collection of Tolls on canals and other lines of navigation, and for the construction and improvement of lines of navigation, within the provinces under the control of the Lieutenant-Governor of Bengal).