Punjab-Haryana High Court
Daya Ram Hc No.94/Ggn vs State Of Haryana & Others on 11 May, 2012
Author: G.S.Sandhawalia
Bench: G.S.Sandhawalia
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
CWP No.9526 of 1994
Date of decision:11.05.2012
Daya Ram HC No.94/GGN .....Petitioner
Versus
State of Haryana & others .....Respondents
CORAM : HON'BLE MR.JUSTICE G.S.SANDHAWALIA
Present: Mr.Harish Nain, Advocate for the petitioner,
Mr.Ashish Kapoor, Addl.A.G. Haryana.
G.S.Sandhawalia J. (Oral)
Counsel for the petitioner has no instructions. Accordingly, writ petition is dismissed in default.
11.05.2012 (G.S.Sandhawalia) sailesh JUDGE