Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

State of Tripura - Subsection

Section 17(6)(ii) in Tripura State Goods and Services Tax Act, 2017

(ii)telecommunication tower; and