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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(15) in The West Bengal Private Forests Act, 1948.

(15)"Regional Forest-officer" means a Forest-officer appointed by the [State] [Word substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government as such by a notification for a notified area;