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State of Uttarakhand - Section

Section 58 in Uttaranchal School Education Act, 2006

58. The services of teachers and employees of Basic Shiksha Parishad to be under the control of State Government.

- All the teachers, officers and employees of Basic Shiksha Parishad, including any supervising or inspecting officer or employee working immediately before the date of the commencement of this Act, shall be transferred to the State Government and they shall become teachers, officers and employees of the State Government, and their services shall be governed by the service rules prescribed by the State Government.