Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(iii) in The University Grants Commission (Disqualification, Retirement and Conditions of Service of Members) Rules, 1956 (iii)Unless there is a contract to the contrary, the Chairman shall retire on his completing the age of sixty-five years :
