Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Jammu-Kashmir - Subsection Section 1(4) in Jammu and Kashmir Consumer Protection Act, 1987 (4)Save as otherwise expressly provided by the Government by Notification, in the Government Gazette, this Act shall apply to all goods and services.
