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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Madhya Pradesh - Subsection

Section 29(1)(iv) in The Indira Gandhi Krishi Vishwavidyalaya (M.P.) Adhiniyam, 1987

(iv)One teacher from each Faculty of the University to be elected from amongst themselves in the manner prescribed by Statutes;