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[Cites 0, Cited by 0] [Section 10A(5)] [Section 10A] [Entire Act]

Union of India - Subsection

Section 10A(5)(i) in Life Insurance Corporation of India Development Officers (Revision of Terms and Conditions of Service) Rules, 1986

(i)Such of those Development Officers who on their first appointment in the Corporation's service were on probation on the date of publication of this notification in the official gasette shall be granted the said increment only on completion of 365 days of service after the date of confirmation;