Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 116(2)] [Section 116] [Entire Act]

NCT Delhi - Subsection

Section 116(2)(k) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(k)the manner in which an appeal may be filed under sub-section (1) of Section 82;