Calcutta High Court (Appellete Side)
In Re: Suprabhat Bhunia vs The State Of West Bengal & Ors on 2 March, 2020
Author: Tapabrata Chakraborty
Bench: Tapabrata Chakraborty
1 02.03.2020 Item No.23 Court No.15 Krishnendu W.P. No. 23674 (W) of 2019 In re: Suprabhat Bhunia
- Versus -
The State of West Bengal & Ors. Mr. Pradip Kumar Ghosh For the Petitioner The learned advocate appearing for the petitioner submits that the issue involved in the present writ petition is under consideration in an appeal, which is yet to be disposed of.
In view thereof, the matter is directed to go out of the list. Liberty to mention.
(Tapabrata Chakraborty, J.)