Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 141] [Entire Act]

Union of India - Subsection

Section 141(1) in Aircraft Rules, 1937

(1)Subject to the provisions of clause (b) of sub-rule (2) of rule 140-B, the operator shall designate for each flight one pilot, as pilot-in-command, who shall supervise and direct the other members of the crew in the proper discharge of their duties in the flight operations.