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[Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 101(1)(b) in Jammu and Kashmir Municipal Corporation Act, 2000

(b)as to the measurements or dimensions of such land or building or any portion thereof and the rent, if any, obtained for such land or building or any portion thereof;