Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 39 in Jharkhand University of Technology Act, 2011 39. The Registrar to forward copy of proceeding to Government. - The Registrar shall forward to the Government copies of the proceedings of every meeting of the Executive Council within two months of the meeting.
