Supreme Court - Daily Orders
Attingal Amateur Athletic Association vs Kerala Sports Council on 11 September, 2023
Author: Sanjay Karol
Bench: Sanjay Karol
ITEM NO.1713 COURT NO.9 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 17945/2022
ATTINGAL AMATEUR ATHLETIC ASSOCIATION & ORS. Petitioner(s)
VERSUS
KERALA SPORTS COUNCIL & ORS. Respondent(s)
IA No. 61745/2023 - ADDITION / DELETION / MODIFICATION PARTIES
Date : 11-09-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANJAY KAROL
[IN CHAMBER]
For Petitioner(s) Mr. Karthik S.D, Adv.
Mr. John Mathew, AOR
For Respondent(s) Mr. Vipin Nair, AOR
Mr. P.b.suresh, Adv.
Mr. Arindam Ghosh, Adv.
Mr. Karthik Jayashankar, Adv.
Mr. Anshumaan Bahadur, Adv.
Mr. P.B.Sashaankh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
IA No. 61745 of 2023 For the reasons assigned, application for deletion of proforma respondent Nos. 2 and 4, namely, Mr. S.S. Harihara Iyer and Vijaya Raghavan respectively, is allowed, subject to just exceptions.
Amended memo of parties be filed within four weeks. Signature Not Verified Digitally signed by Nisha Khulbey Date: 2023.09.13 (KAPIL TANDON) (ANJU KAPOOR) 18:57:43 IST Reason:
COURT MASTER (SH) COURT MASTER (NSH)