Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 24 in Nims University Rajasthan, Jaipur Act, 2008 24. Other authorities. - The composition, constitution, powers and functions of other authorities of the University shall be such as may be prescribed by the Statutes.
