Orissa High Court
Dr. Uttamkumar Samanta vs Kiit University on 23 July, 2025
Author: S.K. Sahoo
Bench: S.K. Sahoo
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.A. No.66 of 2017
Dr. Uttamkumar Samanta .... Appellant
In person
-versus-
KIIT University, .... Respondents
Bhubaneswar and others
Mrs. Pami Rath, Senior
Advocate for respondents nos.1
to 4
Mr. J.K. Mishra, Senior Advocate
along with Mr. Purna Chandra
Behera, Advocate for
respondent no.5
Mr. Jateswar Nayak,
Addl. Government Advocate for
respondent no.6
Mr. P.K. Parhi, D.S.G.I.
along with Mr. J.B. Mohanty,
C.G.C. for respondent no.7
CORAM:
THE HON'BLE MR. JUSTICE S.K. SAHOO
THE HON'BLE MR. JUSTICE S.S. MISHRA
ORDER
Order No. 23.07.2025 10. This matter is taken up through Hybrid
arrangement (video conferencing/physical mode).
Dr. Uttamkumar Samanta, the appellant appears in person and submits that he is contemplating to Page 1 of 2 engage a counsel to argue this matter on his behalf and another date may be fixed.
Mrs. Pami Rath, learned Senior Advocate appearing for the respondents nos.1 to 4 is present.
On consensus of both the parties, list this matter on 20.08.2025.
( S.K. Sahoo) Judge ( S.S. Mishra) Judge RKM Signature Not Verified Digitally Signed Signed by: RABINDRA KUMAR MISHRA Designation: Personal Assistant Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 25-Jul-2025 12:12:12 Page 2 of 2