Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 15 in The Orissa Bhoodan and Gramdan Rules, 1972 15. Declaration for exchange of land. - The acceptance for exchange of any land under Sub-section (4) of Section 15 of the Act shall be in Form IX.
