Section 65 in The Calcutta Hackney-Carriage Act, 1919
65. Application of certain provisions relating to hackney-carriages to palanquins. -
All the provisions of this Act in any way relating to the cancellation or suspension of the registration of hackney-carriages and to the renewing, producing, using or taking possession of plates affixed to hackney-carriages, shall be applicable in like manner to palanquins.
