Bombay High Court
M/S Silverline Building & Construction ... vs Rabunissa Zamirullah Khan And Ors on 16 October, 2018
54 AO 225 OF 2018.odt
vks
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
APPEAL FROM ORDER NO.225 OF 2018.
WITH
CIVIL APPLICATION NO.298 OF 2018
IN
APPEAL FROM ORDER NO.225 OF 2018
M/s Silverline Building & Construction
LLP ... Appellant.
V/s.
Rabunissa Zamirullah Khan ... Respondent
Mr. Saurabh Oka, for the appellant.
CORAM : DR.SHALINI PHANSALKAR-JOSHI, J.
DATE : 16 th OCTOBER, 2018. P.C. : 1] Learned counsel for the appellant, on instructions,
submits that the matter before the trial Court has been settled between the parties.
2] In view thereof, the appeal and the Civil Application therein become infructuous and they are disposed off accordingly.
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