Madhya Pradesh High Court
Delan vs The State Of Madhya Pradesh on 8 January, 2026
1 CRA-1586-2015 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 1586 of 2015 (DELAN Vs THE STATE OF MADHYA PRADESH ) Dated : 08-01-2026 Parties through their respective counsel.
I.A.No.16676/2025, which is an application for urgent hearing is disposed of.
List this matter for final hearing after 2 weeks..
(VIVEK KUMAR SINGH) (AJAY KUMAR NIRANKARI)
JUDGE JUDGE
NP
Signature Not Verified
Signed by: NITESH PANDEY
Signing time: 12-01-2026
16:22:51