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Madhya Pradesh High Court

Delan vs The State Of Madhya Pradesh on 8 January, 2026

1 CRA-1586-2015 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 1586 of 2015 (DELAN Vs THE STATE OF MADHYA PRADESH ) Dated : 08-01-2026 Parties through their respective counsel.

I.A.No.16676/2025, which is an application for urgent hearing is disposed of.

List this matter for final hearing after 2 weeks..





                                (VIVEK KUMAR SINGH)                            (AJAY KUMAR NIRANKARI)
                                       JUDGE                                           JUDGE
                           NP




Signature Not Verified
Signed by: NITESH PANDEY
Signing time: 12-01-2026
16:22:51