Section 43(c) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)
(c)maliciously injuries any meter referred to in section 26, sub-section (1); or any meter, indicator or apparatus referred to in section 26, sub-section (7) or wilfully or fraudulently alters the index of any such meter, indicator or apparatus, or prevents any such meter, indicator or apparatus from duly registering; or
