Section 1 in Jammu and Kashmir Specified Wakafs and Specified Wakaf Properties (Management and Regulation) Act, 2004
1. Short title and commencement.
(1)This Act may be called the Jammu and Kashmir Specified Wakafs and Specified Wakaf Properties (Management and Regulation) Act, 2004.(2)It shall be deemed to have come into force with effect from 8th September, 2003.
