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[Cites 0, Cited by 0] [Section 124(2)] [Section 124] [Entire Act]

State of West Bengal - Subsection

Section 124(2)(b) in West Bengal Co-operative Societies Rules, 2011

(b)Four representatives of Agricultural Societies, namely, two from societies dispensing short-term credit, one from societies dispensing Long-term credit, and one from Marketing Societies to be nominated by the State Government – Members;