Section 28(2)(c) in The M.P. Anusuchit Jan Jati Sahukar Viniyam, 1972

[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

(c)the form of the licence, and the terms and conditions subject to which it may be granted under sub-section (2) of Section 4;

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