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[Cites 0, Cited by 0] [Section 111(11)] [Section 111] [Entire Act]

State of West Bengal - Subsection

Section 111(11)(iii) in The West Bengal Motor Vehicles Rules, 1989

(iii)the grant of stay, if any, where, on appeal or revision, a stay has been granted, and when the appeal or revision is finally decided, such decision.