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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(4) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977

(4)[ The particulars of declaration required to be specified under this rule on a package shall either be in Hindi in Devnagri script or in English:Provided that nothing contained in this sub-rule shall prevent the use of any other language in addition to Hindi or English language. ] [Inserted by G.S.R. 760(E), dated 24-9-2003 (w.e.f. 1-12-2003).][* * *] [Sub-Rule (5) omitted by G.S.R. 425(E), dated 17-7-2006 (w.e.f. 13-1-2007).]