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State of Haryana - Section

Section 48 in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

48.

An employee shall execute an agreement bond with the Bank at the time of first appointment that he/she shall serve the Bank at-least for the period of three years after completion of probation period successfully. In case an employee leaves the service before the expiry of the said period, he shall be liable to pay penalty equivalent to 3 months' basic pay.